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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The West Bengal Schools (Control of Expenditure) Act, 2005

(1)The Board shall not appoint teachers or non-teaching staff in a school in contravention of the provisions of this Act or the rules, Orders. procedures or directions issued thereunder.