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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3) in The Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Act, 1958

(3)Sub-section (1) of section 13 and sub-section (2) of section 18 shall come into force at once and the remaining provisions of this Act shall be deemed to have come into force on the 24th March, 1958.