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[Cites 0, Cited by 0] [Section 230] [Entire Act]

Bengal Presidency - Subsection

Section 230(a) in Police Regulations, Bengal , 1943

(a)Inspections of the Great Trigonometrical Survey pillars shall be made by police officers not below the rank of Assistant Sub-Inspector, and officers-in-charge of police-stations shall undertake a fair share of such work. Chaukidars shall be instructed to report at once any damage that may occur to pillars situated in their beats.