Section 34 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
34. Student's Welfare Officer.
(1)There shall be a Students' Welfare Officer in the University who shall be responsible to the Vice-Chancellor for all matters connected with the students' welfare.(2)The Students' Welfare Officer shall exercise such powers ad perform such duties as may be conferred or imposed upon him by the Statutes.
