Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Himachal Pradesh - Subsection Section 34(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (2)The Students' Welfare Officer shall exercise such powers ad perform such duties as may be conferred or imposed upon him by the Statutes.
