Section 31 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
31. Finance Committee -
(1)The Board of Management shall constitute a Finance Committee consisting of the following persons,namely,-(a)the Vice-Chancellor;(b)the Comptroller;(c)one member chosen by the Board of Management from among its members.(2)The Finance Committee shall have the following powers and duties,namely,-(a)to examine the accounts of the University and its annual budget estimates and to advise the Board in respect thereof;(b)to review the financial position of the University from time to time;and(c)to make recommendations to the Board on all proposals involving expenditure, for which no provision or inadequate provision has been made in the budget, or in excess of the budget provision.
