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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(1)The Board of Management shall constitute a Finance Committee consisting of the following persons,namely,-
(a)the Vice-Chancellor;
(b)the Comptroller;
(c)one member chosen by the Board of Management from among its members.