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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(ii)after the expiry of leave remains absent from duty otherwise than on account of suspension, for any period which together with the period of leave granted to him exceeds one year.