Section 19 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
19. Conditions in which employee ceases to be in Market Committee Service.
(a)No employee shall be granted leave of any kind for a continuous period exceeding one year;(b)Unless in exceptional circumstances of the case the competent authority if otherwise determines, an employee shall be deemed to have resigned and shall cease to be the employee of Market Committee, if he-(i)does not resume duty after remaining on leave for a continuous period of one year;or(ii)after the expiry of leave remains absent from duty otherwise than on account of suspension, for any period which together with the period of leave granted to him exceeds one year.
