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[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(6)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)Provision is made for appropriate treatment of septic tank effluent, sullage water, garbage and drainage of waste water;