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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(a) in Bihar Block Minority Welfare Officers Cadre Rules, 2018

(a)The basic grade post shall be that of Block Minority Welfare Officers which will be filled through graduate level competitive exam conducted by the Commission. Appointment will be made by the appointing authority from the merit list recommended by the Commission.