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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(e) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(e)used/unused Question Booklets are not taken away by anybody during examination outside the Examination Hall and paper seals of unused Question Booklets are not broken by any person at the centre ;