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State of Maharashtra - Section

Section 51 in Maharashtra Public Universities Act, 2016

51. Board of National and International Linkages.

(1)There shall be a Board of National and International Linkages to cultivate, establish, maintain and strengthen the link of the university with premier national and international universities and institutions.
(2)The Board shall meet at least three times in a year.
(3)The Board of National and International Linkages shall consist of the following members, namely:-
(a)the Vice-Chancellor - Chairperson;
(b)the Pro-Vice-Chancellor;
(c)the Deans of faculties and Associate Deans, if any ;
(d)one member of the Management Council, from amongst its elected members, nominated by the Vice- Chancellor;
(e)one senior professor, nominated by the Vice-Chancellor from the university post-graduate Department;
(f)two principals, of whom one shall be from autonomous or empowered autonomous colleges or empowered autonomous institutions and one shall be from affiliated colleges to be nominated by the Vice-Chancellor;
(g)one expert from industries having proven expertise about National and International linkages to be nominated by Commission;
(h)the Director, Innovation, Incubation and Linkages -Member-Secretary.