Section 51(3) in Maharashtra Public Universities Act, 2016
(3)The Board of National and International Linkages shall consist of the following members, namely:-(a)the Vice-Chancellor - Chairperson;(b)the Pro-Vice-Chancellor;(c)the Deans of faculties and Associate Deans, if any ;(d)one member of the Management Council, from amongst its elected members, nominated by the Vice- Chancellor;(e)one senior professor, nominated by the Vice-Chancellor from the university post-graduate Department;(f)two principals, of whom one shall be from autonomous or empowered autonomous colleges or empowered autonomous institutions and one shall be from affiliated colleges to be nominated by the Vice-Chancellor;(g)one expert from industries having proven expertise about National and International linkages to be nominated by Commission;(h)the Director, Innovation, Incubation and Linkages -Member-Secretary.
