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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(1)The Packets shall be accompanied by a statement in a separate cover in Form 15 made by the Polling Officer showing the number of ballot papers in the ballot boxes and unused, spoilt, returned and tendered ballot papers. The Polling Officer shall then deliver or cause to be delivered to the Election Officer at such place as the Election Officer may direct:
(a)the ballot boxes or, as the case may be, the bags or covers referred to in Rule 28;
(b)the ballot paper account or accounts;
(c)sealed packets or sets of sealed packets referred to in Rule 28; and
(d)all other papers used at the poll.