Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in The M.P. Pashu (Niyantran) Adhiniyam, 1976

(1)The State Government may by notification, and subject to the condition of previous publication, make rules for carrying out the purpose of this Act.