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State of Madhya Pradesh - Section

Section 13 in The M.P. Pashu (Niyantran) Adhiniyam, 1976

13. Power to make rules.

(1)The State Government may by notification, and subject to the condition of previous publication, make rules for carrying out the purpose of this Act.
(2)The rules made under sub-sect ion (1) shall be laid on the Table of the Legislative Assembly.