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[Cites 0, Cited by 2] [Section 74(1)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(1)(a) in The Customs Act, 1962

(a)the goods are identified to the satisfaction of the [Assistant Commissioner of Customs or Deputy Commissioner of Customs] [[ Substituted by Act 27 of 1999, Section 100, for " Assistant Commissioner of Customs" (w.e.f. 11.5.1999). Earlier, these words were substituted by Act 22