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Himachal Pradesh High Court

Devender Singh vs . Municipal Corporation And Ors. on 26 June, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Devender Singh vs. Municipal Corporation and ors.

CWP No. 7515 of 2021 .

26.6.2023 Present:- Mr. K.D Sood, Sr. Advocate, with Mr. Het Ram,Advocate, for the petitioners.

Mr. N.K. Gupta, Advocate, for respondent No.1.

Mr. I.N. Mehta, Sr. Additional Advocate General with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. Advocates General and Ms. Priyanka Chauhan, Deputy Advocate General, for respondents-

State.

Certain documents have been placed on record along with the rejoinder, which requires rebuttal. Therefore, let respondents file sur-rejoinder(s) within a period of four weeks from today.

List on 31.7.2023.

( Tarlok Singh Chauhan) Judge [[[ (Satyen Vaidya) Judge 26th June, 2023 (Guleria) ::: Downloaded on - 26/06/2023 20:33:07 :::CIS