Himachal Pradesh High Court
Devender Singh vs . Municipal Corporation And Others. on 12 June, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Devender Singh vs. Municipal Corporation and others.
CWP No.7515 of 2021.
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12.06.2023. Present: Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate, for the petitioners.
Mr. Naresh K. Gupta, Advocate, for respondent No.1.
Mr. I.N. Mehta, Senior Additional Advocate General, with Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Learned counsel for the petitioners states that rejoinder is being filed during the course of the day. His statement is taken on record. List for consideration on 19.06.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge June 12, 2023.
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