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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(f) in Haryana Municipal Building Bye-laws 1982

(f)the proposed method of drainage, including the position, forms and dimensions of all privies, [water seal latrine] [Inserted vide Haryana Notification No. GSR 36/H.A. 24/1973/Sections 201, 202 and 214/95 dated 7.4.1995.] urinals, drains and the method of disposal of sewage, sullage and storm water in full detail ;