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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2) in Haryana Municipal Building Bye-laws 1982

(2)The plan shall, inter alia, indicate -
(a)the plans of all the floors, all external elevations and sections (longitudal and cross) illustrating distinctly all the different levels through floors, stair-cases, W.C. bath, kitchen end garage ;
(b)the plinth level of the building with reference to the level at the centre of the street or streets on which the proposed building is to abut ;
(c)the scheduled indicating the sizes of the doors, windows, openings and other methods of ventilation of each room ;
(d)the means of access to the building and its various floors together with the means of escape in case of fire, if required under the specific rules ;
(e)in the case of proposed additions and alterations to an existing building, all new works shall be indicated on the plan by an indelible distinctive colour as required by bye-law 6;
(f)the proposed method of drainage, including the position, forms and dimensions of all privies, [water seal latrine] [Inserted vide Haryana Notification No. GSR 36/H.A. 24/1973/Sections 201, 202 and 214/95 dated 7.4.1995.] urinals, drains and the method of disposal of sewage, sullage and storm water in full detail ;
(g)terrace plan indicating the drainage and slopes in the roof ;
(h)north point relative to the plan to the building ;
(i)dimensions of the projected portions beyond the permissible building line;
(j)[ the fire protection equipment as per the provisions of the National Building Code of India, 1983 (Part IV), as amended from time to time.] [Inserted by Haryana Notification No. S.O.1/H.A. 24/1973/Sections 201, 202 and 214/2000. Dated 21.12.2000.]
Note. - In case of large buildings, various blocks of the building may be drawn on separate sheets.
(j)[ building plans of the buildings namely, industries with hot-water requirements for processing, hospitals, nursing homes, hotels, motels, banquet halls, guest houses, lodges, barat ghars, kalyan mandaps and building of similar use, barracks of armed forces, paramilitary forces, police, canteens, group housing society complexes, residential buildings on a plot of 500 square yards and above and all Government buildings, hostels of schools, colleges, technical/vocational institutions, tourist complexes and universities showing the solar water heating system; conforming to BIS (Bureau of Indian Standards) as Specifications IS 12933.] [Added by Haryana Notification No. S.O. 95/H.A. 24/1973/Sections 200 and 214/2007. dated 16.11.2007.]