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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(b) in The Assam Criminal Law (Amendment) Act, 1970

(b)in Clause (b),-
(i)the words, "and the Sub-divisional Officer" occurring in between the words "Deputy Commissioner" and "be" shall be deleted.
(ii)the words, "Sub-divisional Officer or an" occurring in between the words "the" and "Assistant" shall be deleted.