Section 10 in The Assam Criminal Law (Amendment) Act, 1970
10. Amendment of Rule 25.
- In Rule 25 of the said rules,-(a)The words "the Sub-divisional Officer" shall be deleted.(b)in Clause (b),-(i)the words, "and the Sub-divisional Officer" occurring in between the words "Deputy Commissioner" and "be" shall be deleted.(ii)the words, "Sub-divisional Officer or an" occurring in between the words "the" and "Assistant" shall be deleted.(c)in Clause (d), the words, "or Sub-divisional Officer" shall be deleted.
