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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2)(ii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(ii)one Reader from the University Teaching Departments and Schools Studies teaching the said subjects, to be nominated by Kulpati, by rotation according to seniority;