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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(9) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(9)Elephant Rides. - (a) For Tourism. - Only four persons shall be allowed lo sit on an elephant. Children up to 5 years of age shall be allowed free, along with adults. An elephant ride shall be for a maximum of one hour. The maximum time limit for viewing a tiger or leopard from elephant ride/safari shall not be more than 10 minutes.Elephant rides/safari shall be charged at the following rates
S.No. Description Indian Citizens Foreigners Remarks
(1) (2) (3) (4) (5)
1 Tiger/Leopard Show 200 600 Per person
2 Elephant Safari 500 1500 Per person
(b)For Filming and Photography :-Indian Educational/Research Institutes - Rs. 5,000 (Five hours) Other - Rs. 15,000 (Five hours)
Every person aboard an elephant hired as per clause (b) above, shall require a filming/photography permission in accordance with sub-rule (10) below.