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[Cites 0, Cited by 0] [Section 34(9)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(9)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)For Filming and Photography :-Indian Educational/Research Institutes - Rs. 5,000 (Five hours) Other - Rs. 15,000 (Five hours)