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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(2)Deputy Secretary (Rajasthan Administrative Service Selection Scale Officers), Director and Legal Adviser (Senior Joint Legal Remembrancer) and Senior Legal Officer (Rajasthan Legal Service), Senior Accounts Officer and other supporting staff shall be provided by the Government to the Board in the regular course as per requirement of the Board till regular staff will be recruited as per rules for the Board.