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State of Rajasthan - Section

Section 23 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

23. Secretary and Officers.

(1)The Secretary of the Board shall be the Member of the All India Services or Higher Suppertime Scale of Rajasthan Administrative Service. The Secretary of the Board is also the Controller of examination conducted by the Board and in carrying out the functions of the Board he also exercises all the administrative and financial powers of the "Head of Office".
(2)Deputy Secretary (Rajasthan Administrative Service Selection Scale Officers), Director and Legal Adviser (Senior Joint Legal Remembrancer) and Senior Legal Officer (Rajasthan Legal Service), Senior Accounts Officer and other supporting staff shall be provided by the Government to the Board in the regular course as per requirement of the Board till regular staff will be recruited as per rules for the Board.
(3)The Assistant Secretary and Section Officers (Rajasthan Secretariat Service) and other Ministerial Staff, Class IVth and Driver etc. shall be provided by the Government untill regular staff is recruited as per rules for the Board.