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State of Odisha - Section

Section 37 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

37. Requirements of small plots in basti area.

- (i) Minimum Plot Size & Frontage: The minimum size and frontage of residential plots shall not be less than 30 square meter and 3.5 metres respectively.
(ii)Open space: In such plots it shall not be mandatory to leave setback on any side. However front setback may not be less than 1 metre.
(iii)Internal Courtyard: In such plots having zero setback on both sides an internal courtyard of area not less than 6 sq.mtrs in area and not less than 1.5 metre in width shall be provided in such a way that at least one wall of each living room shall abut such a courtyard or a verandah opening to the courtyard.
(iv)Requirements for parts of buildings: In small plots shall confirm to the requirements of low income housing (IS-8888 Part-I at Scheduled-II)