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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(iii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iii)Internal Courtyard: In such plots having zero setback on both sides an internal courtyard of area not less than 6 sq.mtrs in area and not less than 1.5 metre in width shall be provided in such a way that at least one wall of each living room shall abut such a courtyard or a verandah opening to the courtyard.