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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)conservation, preservation and beautification of-
(i)monumental buildings, public parks and public garden including locations or installations of statues or fountains therein,
(ii)any area of special, historical or cultural significance as the Mayor-in-Council may consider, or