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State of West Bengal - Section

Section 14 in Kolkata Municipal Corporation Building Rules, 2009

14. Aesthetic quality of urban Environmental design.

- The aesthetic quality of urban and environmental design of structures with respect to every application for erection or re-erection of a building shall be considered by the Municipal Commissioner including as to-
(a)conservation, preservation and beautification of-
(i)monumental buildings, public parks and public garden including locations or installations of statues or fountains therein,
(ii)any area of special, historical or cultural significance as the Mayor-in-Council may consider, or
(b)conservation and preservation of any project which aims to beautify Kolkata or to add to its cultural vitality or to enhance the quality of its urban design, or
(c)conservation and preservation of any project or layouts for sports, cultural, social or for other similar purposes, or
(d)construction of under-passes, over-passes and regulation of street furniture and advertisement hoardings, or
(e)consideration of architectural expression and visual appearances of the buildings.