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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(j) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(j)Notices of motions for inclusion of any item on the agenda must reach the Registrar at least one week before the meeting and the Chairman may, however, permit inclusion of any item for which due notice has not been received.