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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(a) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(a)In respect of Aided Colleges Schemes eligible for a grant exceeding Rs. 10,000 are sanctioned by Government for inclusion in the approved list, schemes eligible for a grant of Rs. 10,000 and less are sanctioned by the Director of Collegiate Education.