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State of Tamilnadu - Section

Section 61 in Grant-in-Aid Code of the Tamil Nadu Educational Department

61. Sanctioning authority.

(a)In respect of Aided Colleges Schemes eligible for a grant exceeding Rs. 10,000 are sanctioned by Government for inclusion in the approved list, schemes eligible for a grant of Rs. 10,000 and less are sanctioned by the Director of Collegiate Education.
In respect of Secondary Schools and Training Schools Schemes eligible for a grant exceeding Rs. 5,000 are sanctioned by the Government for inclusion in the approved list, schemes eligible for a grant of Rs. 5,000 and less are sanctioned by Director of Collegiate Education, but in the case of Secondary Schools for boys and Training Schools for masters schemes for which grant payable does not exceed Rs. 1,000 are sanctioned by the Chief Educational Officers and schemes for which the grant payable does not exceed Rs. 500 are sanctioned by the District Educational Officers.(G. O. Ms. No. 931, Education, dated the 1st April 1949)(G.O. Ms. No. 1174, Education, dated the 3rd June 1959)
(b)Payment of grant on all schemes except those sanctioned by the Chief Educational Officers is authorised by the Director of School Education. The amount required for disbursement of grants for the schemes sanctioned by the Chief Educational Officers is placed at their disposal by the Director of School Education and payment is authorised by them.
Grants for furniture, books, apparatus, appliances, materials, chemicals, plant, etc., required for the introduction of bifurcated courses of studies in the case of Secondary Schools in which the introduction of bifurcated course of studies have been approved on non-recurring grant equal to three-fourths of the cost of the equipment purchased in a year subject to a maximum of rupees as noted below, for each bifurcated course introduced shall also be sanctioned by the Director for each school in the same year in which the articles of equipment are purchased: -
Equipment non-recurring grants  
  Rs.
Engineering 11,250
Secretarial 9,000
Home Science 3,750
Agriculture 4,500
(Vide G.O. Ms. No. 1881, Education, dated the 15th October1966)