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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(15)(b) in Arunachal Pradesh Co-operative Societies Act, 1978

(b)in which the voting rights are so regulated that the members which are societies have not less than four-fifths of the total number of votes in the general meeting of such society;