State Consumer Disputes Redressal Commission
K R Tours And Travels vs Sanjay Goel And Others on 25 April, 2023
APPEAL NO.290 OF 2023 25.04.2023
M/S KR TOURS AND TRAVELS VS. SANJAY GOEL
STATE CONSUMER DISPUTES REDRESSAL COMMISSION
HARYANA, PANCHKULA
Date of Institution: 24.03.2023
Date of final hearing: 25.04.2023
Date of Pronouncement: 25.04.2023
APPEAL NO.290 OF 2023
IN THE MATTER OF
M/s KR Tours and Travels having its registered office at Grain Market
Road, Barnala, Punjab-148101 through proprietor Harkamal Singh.
....Appellant/Opposite Party
Versus
Shri Sanjay Goel C/o PMA Trading Company, Plot No.22, Nagla Gujran
Saroorpur, Industrial Area, Faridabad, Haryana.
....Respondent/Complainant
CORAM: HON'BLE MR. JUSTICE T.P.S. MANN, PRESIDENT
MS. MANJULA, MEMBER Present: Shri Pujit Gumber, counsel for the appellant. PER: T.P.S. MANN, J.
ORDER
1. At the outset, counsel for the appellant states that the matter has since been settled between the parties and accordingly he wants to withdraw the present appeal.
2. Ordered accordingly.
3. The statutory amount of Rs.53,700/- deposited by the appellant at the time of filing of the appeal be refunded to the appellant against proper receipt and identification but in accordance with rules. DISMISSED AS WITHDRAWN Page 1 of 2 APPEAL NO.290 OF 2023 25.04.2023 M/S KR TOURS AND TRAVELS VS. SANJAY GOEL
4. A copy of this order be provided to all the parties free of cost as mandated by the Consumer Protection Act, 2019. The order be uploaded forthwith on the website of the Commission for the perusal of the parties.
5. File be consigned to record room along with a copy of this order.
(T.P.S. MANN) PRESIDENT (MANJULA) MEMBER Pronounced On: 25.04.2023 DR DISMISSED AS WITHDRAWN Page 2 of 2