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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1)(i) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(i)its income from fees, endowments and grants and income from properties of the University including hostel, experimental stations and farms;