Section 32(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(1)The University shall have a General Fund to which shall be credited,-(i)its income from fees, endowments and grants and income from properties of the University including hostel, experimental stations and farms;(ii)contribution and grants made by the Government on such conditions as are consistent with the provisions of this Act; and(iii)other contributions, grants, donations benefications and loans and other receipts.
