Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(8) in Andhra Pradesh Para Medical Board Rules, 2006 (8)Where authentic information is available that a Paramedical Technician / Professional is dead, the Secretary shall delete his name from the register concerned.
