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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(1)Save as provided in sub-rule (2), no person shall be entitled for promotion to the post as specified in Appendix B unless he has passed the higher level departmental examination within the specified chances and specified period as prescribed in Rule 4.