Section 6 in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012
6.
(1)Save as provided in sub-rule (2), no person shall be entitled for promotion to the post as specified in Appendix B unless he has passed the higher level departmental examination within the specified chances and specified period as prescribed in Rule 4.(2)If, a person appointed on the post specified in Appendix A fails to pass the higher level departmental examination within the specified chances and specified period as prescribed in Rule 4, he shall, notwithstanding such failure, be eligible to appear at any time in such examination on payment of such fees as may be determined by the Government and on passing such examination, he shall be eligible for promotion to the post as specified in Appendix B:Provided that he shall not be entitled to claim seniority over the persons who have been already-promoted on the post for the reasons that they have passed the examination earlier than him.
