Section 9(a) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013
(a)Ex-Officio members(i)The Chancellor;(ii)The Pro-Chancellor;(iii)The Vice-Chancellor;(iv)The Pro-Vice-Chancellor;(v)Secretary to Government in charge of the Higher Education Department;(vi)Secretary to Government in charge of the Finance Department;(vii)Secretary to Government in charge of the Cultural Affairs Department;(viii)Member of Parliament, representing the area where the University Head
