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State of Rajasthan - Section

Section 86 in Rajasthan Land Revenue (Land Records) Rules, 1957

86. Change in the class of land.

- (i) If the class of any uncultivated area is to be changed from culturable to unculturable mid vice versa the "class of land" entry should be changed with red ink and should be got attested by the Inspector.
(ii)If the class of land entries have to be changed considerably in respect of cultivated areas, the changes should also be made with red ink and should be got attested by the Inspector.