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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Rajasthan - Subsection

Section 86(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)If the class of land entries have to be changed considerably in respect of cultivated areas, the changes should also be made with red ink and should be got attested by the Inspector.