Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(6) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017 (6)The procedure for the selection will be determined by the Bihar Public Service Commission, in accordance with the guidelines of the U.G.C.
