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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(2)(iv) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(iv)The quarrying of sand shall be prohibited within 100 (one hundred) meters upstream and downstream from any dam/ weir or any other structure erected for irrigation purpose.