Section 169(3)(d) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 169(3)] [Section 169] [Entire Act]

State of Tamilnadu - Subsection

Section 169(3)(d) in Tamil Nadu Co-operative Societies Rules, 1988

(d)give the date of the decision, order, award, refusal, registration or approval complained of or other proceedings appealed against or sought to be revised and the date of receipt thereof; and

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State of Tamilnadu - Subsection

Section 169(3)(d) in Tamil Nadu Co-operative Societies Rules, 1988