Section 75(8) in The Orissa Motor Vehicles Rules, 1993
(8)Trip sheets shall-(i)be carried by the conductor or, in case there is no conductor, by the driver, whenever the vehicle is in use;(ii)be dully filled up from time to time as occasion arises by the conductor or, in case there is no conductor, by the driver; and(iii)be open to inspection by any Police Officer not below the rank of Sub-Inspector or any officer of the Motor Vehicles Department not below the rank of Traffic Sub-Inspector.
